R. KALAIMATHI

1,452 recorded High Court judgment(s) · 2023–2026

Courts

Madras High Court

1452

DISMISSED	324
ALLOWED	314
PARTLY ALLOWED	168
DISPOSED OF	99
ORDERED	96
DISMISSED FOR NON-PROSECUTION	92
WITHDRAWN DISMISSED	72
SETTLED BEFORE THE LOK-ADALATS	65

P.R.Aadhan v. 1. S.Raman (Died) 2. R.Natchammai — Madras High Court (2026-02-06)
A.DEVARAJ v. INDHIRANI — Madras High Court (2026-01-22)
M.K.Muthukumaran v. S.Muthupandi — Madras High Court (2026-01-06)
C.Leo Machado (Died), 2) Elsi Villavarayar, v. A.Rengammal — Madras High Court (2026-01-06)
1. Krishnammal (Died) 2. Thangalakshmi (Died) 3. Murugan v. Veeraperumal alias Kasipandian (Died) 2. Tirunelveli Municipal Corporation — Madras High Court (2025-12-18)
L.Celestine, v. Barnabas (Died) 1. B.Jose @ Judit Anto Jose, — Madras High Court (2025-12-17)
B.Bijoe @ Lourdu Bijo v. L.CELESTINE, — Madras High Court (2025-12-17)
MUPPIDATHI NADAR v. Pandara Nadar (Died), — Madras High Court (2025-12-16)
1. Pitchiah Pillai (Died) 2. P.Amaravathi v. 1. Valasubramanian (Died) 2. Kanthasamiah Pillai (Died) 3. State of Tamilnadu, — Madras High Court (2025-12-16)
THE MANAGING DIRECTOR v. A.MESMI — Madras High Court (2025-12-13)