LexR.K.PATTANAIK
17,066 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 17066 |
Disposal nature
| Disposed Off | 12093 |
| Allowed | 2538 |
| Dismissed | 1162 |
| Withdrawn | 691 |
| Not Pressed | 132 |
| Infructuous | 129 |
| Rejected | 116 |
| Dismissed For Default/Non-Prosecution | 96 |
Recent judgments
- ANIL KUMAR RATH v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- PABITRA MOHAN SAHU v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- HIRACHAND SAHOO v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- ASUTOSH RATH v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- MANOJ KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- PREM KUMAR v. STATE OF ORISSA — Orissa High Court (2026-05-29)
- TIKAM RANA v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- RANJAN KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- ANANTA MAHAKUD v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SARADA PRASAD SETHY @ S.P. SETHY v. UNION OF INDIA(CBI) — Orissa High Court (2026-05-22)