R.K.GAUBA

7,547 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• HARPAL SINGH v. STATE OF UTTRAKHAND & ORS. — Delhi High Court (2024-12-23)
• IFFCO TOKIO GENERAL INSURANCE CO LTD v. POONAM SHARMA & ORS — Delhi High Court (2024-10-24)
• LEKH RAM v. HI COL LUBRICANT PVT LTD — Delhi High Court (2024-09-18)
• INDER PAL BHATIA v. NORTH DELHI MUNICIPAL COPORATION — Delhi High Court (2024-09-05)
• NARENDER MOHAN PAL & ANR v. NATIONAL INSURANCE CO LTD & ORS — Delhi High Court (2024-08-02)
• MOHD. RIYAZ @ NIYAZ v. STATE — Delhi High Court (2020-02-26)
• MAHESH GARG v. POONAM — Delhi High Court (2020-01-31)
• RAM SINGH CHAUHAN v. BHAGWATI & ANR — Delhi High Court (2019-12-20)
• ANURAG GUPTA & ORS v. STATE (GOVT OF NCT OF DELHI) & ANR — Delhi High Court (2019-12-12)
• KISHORE KUMAR KHANNA v. SANJIV MAHAJAN — Delhi High Court (2019-12-11)