R. K. DESHPANDE

1,166 recorded High Court judgment(s) · 2006–2010

Courts

Bombay High Court

1166

Dismissed/Rule Discharged	436
Admitted/Allowed/Granted/Rule Absolute	378
Disposed off/Dismissed for default	227
Withdrawn	79
(unspecified)	33
Rejected at Admission stage	11
DISPOSED OFF	2

VANWASI KALYAN SHIKSHAN PRASARAK MANDAL KINWAT v. SANJEEV KUMAR AND ORS — Bombay High Court (2010-08-18)
NIKITA VIJAYSING BILWAL v. ADINATH S SURYAKAR REGISTRAR MAH UNIVERSITY OF HELATH SCIENCES NASHIK AND ORS — Bombay High Court (2010-08-18)
MAROTI NARAYAN SHINDE v. SHRINIVAS MADHAV ACHRAYA AND ORS — Bombay High Court (2010-08-17)
GEETA SUSHIL SAXENA v. THE ASSISTANT REGISTRAR CO OPERTIVE SOCIETIES BHUSWAL AND ORS — Bombay High Court (2010-08-17)
BHIKAJI SUKHDEV GORDE v. KISAN BHIKAJI GORDE AND ANR — Bombay High Court (2010-08-17)
KESHAV TANTU SAPKALE AND ORS v. ALKA CHUDAMAL MAHAJAN — Bombay High Court (2010-08-16)
SHAIKH JAFAR SK. YAKUB AND ANR v. AMIRBEE BABULAL AND ORS — Bombay High Court (2010-08-16)
DR AMBEDKAR BALVIKAS SHIKSHAN SANSTHA AT RUIBHAR TQ AND DIST OSMANABAD THROUGH PRESIDENT SUBHASH V v. MR SAHARIYA SECRTARYHIGHER AND TECHNICAL EDN DEPTT MANTRALAYA MUMBAI — Bombay High Court (2010-08-16)
KACHARDAS DAGDULAL JAIN. v. LAXMINARAYAN CHUNNILAL KALANTRI AND OTHERS. — Bombay High Court (2010-08-16)
NAMDEO SAHEBRAO LOBHE AND ANR v. CHIMABAI VASANT MAATE — Bombay High Court (2010-08-16)