R.K.ABICHANDANI, . SHARAD D.DAVE

26 recorded High Court judgment(s) · 2001–2002

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	19
46-ANY OTHER MODE @ FH	4
38-RULE ABSOLUTE/ALLOWED @ FH	1
27-WITHDRAWN @ ADM.STAGE	1
26-DISMISSED @ ADM.STAGE	1

STATE BANK OF INDIA v. V.S.VANKAR,OFFICER,JMG — Gujarat High Court (2002-12-27)
NALTIONAL INSTITUTE OF DESIGN v. KANTIBHAI M SOLANKI — Gujarat High Court (2002-12-19)
REGIONAL MANAGER,UNION BANK OF INDIA, v. JAANSUKHLAAL CHHAAGANLAL NAAGORI, — Gujarat High Court (2002-12-18)
JIVTIBEN SHIVABHAI KERALIYA v. LEGAL HEIRS POPAT KHIMA RAMANI — Gujarat High Court (2002-12-13)
K.D. VOHRA v. KAMLESHBHAI GOBARBHAI PATEL — Gujarat High Court (2002-12-11)
RAFIK KASAM @ HAKUDI JAGAMAGIYA v. STATE OF GUJARAT — Gujarat High Court (2001-08-31)
SARUJU @ SAJERAO BABURAO v. STATE OF GUJARAT — Gujarat High Court (2001-08-14)
KHEMABHAI ARJUNBHAI RAJPUT v. STATE OF GUJARAT \ — Gujarat High Court (2001-08-13)
LILABHAI CHHOTABHAI PAGI v. STATE OF GUJARAT — Gujarat High Court (2001-08-10)
BAGDAJI SOGAJI MARWADI v. STATE OF GUJARAT — Gujarat High Court (2001-08-09)