R.K.ABICHANDANI, . R.BALIA
91 recorded High Court judgment(s) · 1996–1997
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 91 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 77 |
| 46-ANY OTHER MODE @ FH | 12 |
| 40-WITHDRAWN @ FH | 1 |
| 33-CA DISPOSED OF | 1 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. NAVJIVAN MILLS LTD. — Gujarat High Court (1997-02-27)
- COMMISSIONER OF WEALTH TAX v. JOGINDERSINGH LALSINGH — Gujarat High Court (1997-02-27)
- COMMISSIONER OF INCOME-TAX v. DR.ANAND SARABHAI — Gujarat High Court (1997-02-26)
- COMMISSIONER OF INCOME TAX v. RANCHHODBHAI ATMARAM — Gujarat High Court (1997-02-20)
- GODIJI PARSHWANATHJI JAIN DERASAR v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (1997-02-20)
- COMMISSIONER OF INCOME-TAX v. JABAL INDUSTRIES — Gujarat High Court (1997-02-20)
- COMMISSIONER OF INCOME TEX v. MADHUSUDAN VEGETABLE PRODUCTS COMPANY LTD. — Gujarat High Court (1997-02-19)
- COMMISSIIONER OF INCOME TAX v. GUJARAT STATE ROAD TRANSPORT CORPORATION — Gujarat High Court (1997-02-17)
- COMMISSIONER OF INCOME TAX v. PAUSHAK LIMITED — Gujarat High Court (1997-02-17)
- COMMISSIONER OF INCOME TAX v. JAYKRISHNA HARIVALLABHDAS — Gujarat High Court (1997-02-14)
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