R.K.ABICHANDANI, . M.C.PATEL

30 recorded High Court judgment(s) · 1998–2002

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	14
26-DISMISSED @ ADM.STAGE	7
38-RULE ABSOLUTE/ALLOWED @ FH	6
27-WITHDRAWN @ ADM.STAGE	2
35-ANY OTHER MODE @ ADM.STAGE	1

PATEL MAGANBHAI TAPUBHAI v. OFFICER ON SPECIAL DUTY — Gujarat High Court (2002-08-07)
NEW BANK OF INDIA v. MUNICIPAL CORP & 2 ORS — Gujarat High Court (2002-08-07)
NIRMA LTD. v. LENTJES ENGERGY (INDIA) PVT. LTD — Gujarat High Court (2002-07-26)
CHANDUBHAI SHANABHAI PARMAR v. RAMANBHAI ZAVERBHAI SOLANKI — Gujarat High Court (2002-07-15)
RAJKUMAR CHAMANLAL SINDHI v. SUB DIVISIONAL MAGISTRARE — Gujarat High Court (2002-07-08)
PARMANDBHAI M CHUDASMA v. STATE OF GUJARAT — Gujarat High Court (2002-06-29)
BAI VALI KUMBHA ZALA v. STATE OF GUJARAT — Gujarat High Court (2002-06-29)
GUJARAT SECONDARY EDUCATION BOARD v. JALARAM KELAVNI MANDAL — Gujarat High Court (2001-04-26)
KANTILAL DAMODARDAS SHAH C/O RAJKAMAL PROVISIONS STORES v. UNION OF INDIA THROUGH SECRETARY — Gujarat High Court (2001-04-26)
STATE OF GUJARAT v. SAURASHTRA OIL MILLS ASSO. — Gujarat High Court (2001-04-19)