R.K.ABICHANDANI, . KUNDAN SINGH

299 recorded High Court judgment(s) · 1998–2003

Courts

Gujarat High Court

299

39-RULE DISCHARGED/DISMISSED @ FH	209
38-RULE ABSOLUTE/ALLOWED @ FH	40
46-ANY OTHER MODE @ FH	28
35-ANY OTHER MODE @ ADM.STAGE	6
26-DISMISSED @ ADM.STAGE	6
42-RULE DISCHARGED @ FH	3
40-WITHDRAWN @ FH	3
27-WITHDRAWN @ ADM.STAGE	2

SHRIJEE TRADING COMPANY v. STATE OF GUJARAT — Gujarat High Court (2003-08-01)
FICOM ORGANICS LTD. v. UNION OF INDIA — Gujarat High Court (2003-07-17)
GUJARAT METHODIST CHURCH CARDIOTHORACIC AND VASCULAR v. UNION OF INDIA — Gujarat High Court (2003-07-16)
CHRISTINE KO WORKING v. COMMISSIONER OF CUSTOMS — Gujarat High Court (2003-07-16)
MAHESHKUMAR KESHAVLAL GANDHI v. VADODARA DIST.CO OP MILK PRODUCERS UNION LTD. — Gujarat High Court (2003-07-15)
NEW ERA HIGH SCHOOL VALI MANDAL v. UNION OF INDIA THRO' SECRETARY — Gujarat High Court (2003-07-15)
STATE OF GUJARAT v. SAURASHTRA MAZDOOR SANGH — Gujarat High Court (2003-07-14)
KANJIBHAI SOMABHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2003-07-08)
DAHYABHAI MOHANBHAI PATEL v. UNION OF INDIA — Gujarat High Court (2003-06-25)
ALEMBIC GLASS INDUSTRIES LTD v. UNION OF INDIA — Gujarat High Court (2003-06-19)