R.K.ABICHANDANI, . K.M.MEHTA

59 recorded High Court judgment(s) · 2001–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	25
46-ANY OTHER MODE @ FH	15
38-RULE ABSOLUTE/ALLOWED @ FH	11
26-DISMISSED @ ADM.STAGE	2
40-WITHDRAWN @ FH	2
(unspecified)	1
34-TRANSFERRED TO CAT /TRIBUNAL	1
42-RULE DISCHARGED @ FH	1

MANUBHAI B MAKWANA v. UNION OF INDIA — Gujarat High Court (2003-11-10)
UNION OF INDIA v. KISHOR LAKHA — Gujarat High Court (2003-11-06)
GENERAL MAZDOOR SABHA v. UNION OF INDIA — Gujarat High Court (2003-11-05)
GUJ MAJDOOR PANCHAYAT v. STEEL AUTHORITY OF INDIA LTD — Gujarat High Court (2003-11-05)
AMBALAL RATILAL PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2003-11-04)
BHORANIYA RAFIQBHAI DAWOODBHAI v. KHORAJIYA SOYABHAI SULEMAN — Gujarat High Court (2003-10-16)
BM PATEL & BROS v. COMMISSIONER MUNICIPAL CORPORATION OF CITY — Gujarat High Court (2003-10-09)
SAMARSINGH MADANSINGH CONSTABLE RPF v. UNION OF INDIA — Gujarat High Court (2003-10-09)
EX CPL M P SINGH SERVICE NO. 626357 ELECTRIC/FITTER v. UNION OF INDIA — Gujarat High Court (2003-10-09)
PATEL KARSANBHAI HARJI KARTA OF JHF v. MAMLATDAR — Gujarat High Court (2003-10-08)