R.K.ABICHANDANI, . K.A.PUJ

26 recorded High Court judgment(s) · 2002–2004

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	10
38-RULE ABSOLUTE/ALLOWED @ FH	7
39-RULE DISCHARGED/DISMISSED @ FH	5
40-WITHDRAWN @ FH	2
26-DISMISSED @ ADM.STAGE	1
35-ANY OTHER MODE @ ADM.STAGE	1

BK SHARMA v. UNION OF INDIA — Gujarat High Court (2004-12-09)
AJAY M SHAH v. STATE OF GUJARAT — Gujarat High Court (2004-12-08)
COMMISSIONER OF CENTRAL EXCISE& CUSTOMS v. KEWAT QUALITY TEX. PVT. LTD. — Gujarat High Court (2002-03-08)
COMMISSIONER OF CENTRAL EXCISE& CUSTOMS v. DHARMESH SILK MILLS PVT. LTD. — Gujarat High Court (2002-03-08)
COMM. OF CENTRAL EXCISE v. BEEKAY TEXTILES MILLS PVY. LTD — Gujarat High Court (2002-03-08)
COMM. OF CENTRAL EXCISE & CUSTOMS v. YUSAF KAROLIA — Gujarat High Court (2002-03-08)
LUCKY STEEL INDUSTRIES v. STATE OF GUJARAT — Gujarat High Court (2002-03-07)
PATEL NATVARLAL AMBALAL v. . — Gujarat High Court (2002-02-25)
NATWAR TEXTILE PROCESSORS PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2002-02-22)
KANORIA CHEMICALS AND IND. LTD. v. STATE OF GUJARAT — Gujarat High Court (2002-02-22)