R.K.ABICHANDANI, . D.H.WAGHELA

74 recorded High Court judgment(s) · 1999–2004

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	37
38-RULE ABSOLUTE/ALLOWED @ FH	12
46-ANY OTHER MODE @ FH	9
26-DISMISSED @ ADM.STAGE	8
35-ANY OTHER MODE @ ADM.STAGE	5
40-WITHDRAWN @ FH	1
42-RULE DISCHARGED @ FH	1
27-WITHDRAWN @ ADM.STAGE	1

SHARDADEVI WD/O RAMASHREE BABULAL GUPTA v. UNITED INDIA INS.CO.LTD. — Gujarat High Court (2004-10-01)
MANIBEN MAGJI HARIJAN WD/O LATE MEGJI TETHABHAI HARIJAN v. ORIENTAL INSURANCE CO. LTD. — Gujarat High Court (2004-10-01)
RANIBEN WD/O RAMJIBHAI BHURABHAI MAKWANA v. ORIENTAL INSURANCE CO.LTD. — Gujarat High Court (2004-10-01)
PARMAR PRIYANK CHANDRASINH MINOR THRO.FATHER v. STATE OF GUJARAT — Gujarat High Court (2004-09-29)
SHREEDEVI VIRENDRA PAREKH,HEIROF DECD.VIRENDRA C PAREKH v. AHMEDABAD MUNICIPAL CORP. — Gujarat High Court (2004-09-20)
KRISHNASWAMI AIYASWAMI S/O. HARIHARAN KRISHNASWAMI v. DY.DIRECTOR GENERAL (STAFF) — Gujarat High Court (2004-09-16)
VIMAL SULZCON PVT. LTD. v. RELIANCE INDUSTRIES LTD. — Gujarat High Court (2004-09-14)
KANUBHAI CHHAGANBHAI PATEL v. DIRECTOR OF AGRICULTURAL MARKETNG AND RURAL FINANCE — Gujarat High Court (2004-09-10)
DAHYABHAI PARSHOTTAMBHAI THAKKER v. CHAMPABEN WIDOW OF MANEKLAL CHANDULAL SINCE DECD. THRO HEIRS — Gujarat High Court (2004-09-06)
KAMLESHBHAI B MEHTA v. REGISTRAR, HIGH COURT OF GUJ. — Gujarat High Court (2004-09-03)