R.K.ABICHANDANI, . D.A.MEHTA

23 recorded High Court judgment(s) · 2000–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	5
38-RULE ABSOLUTE/ALLOWED @ FH	5
26-DISMISSED @ ADM.STAGE	5
46-ANY OTHER MODE @ FH	4
35-ANY OTHER MODE @ ADM.STAGE	3
40-WITHDRAWN @ FH	1

GAUTAMBHAI DEVSHANKAR DAVE v. STATE OF GUJARAT — Gujarat High Court (2003-12-26)
M M LAHORI RETIRED ASST. DIRECTOR FORENSIC SCIENCE v. STATE OF GUJARAT — Gujarat High Court (2003-12-24)
SANJAY RATANSING THACKER v. ARIHANT TRADE LINK — Gujarat High Court (2003-12-18)
COLLECTOR v. TRIVENI PARK CO OP HOUSING SOCIETY LTD — Gujarat High Court (2003-12-17)
DISTRICT EDUCATION OFFICER v. JIGNA BHAGWANJIBHAI SADARIYA — Gujarat High Court (2003-12-16)
STATE OF GUJARAT v. GIRISHKUMAR MANSUKHLAL VORA — Gujarat High Court (2003-12-16)
RANJANBEN MAHENDRABHAI MANIAR v. NAVALSINH BHURABHA JADEJA — Gujarat High Court (2003-12-10)
BHUPENDRA SOLANKI v. MUNICIPAL CORPORATION OF THE CITY OF SURAT — Gujarat High Court (2003-12-10)
UNITED INDIA INSURANCE COMPANY LTD. v. MOHANLAL AGGARWAL — Gujarat High Court (2003-12-05)
CHANDULAL JETHALAL JAISWAL v. INCOME TAX OFFICER — Gujarat High Court (2003-11-28)