LexR.K.ABICHANDANI, . C.K.BUCH
29 recorded High Court judgment(s) · 1999–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 29 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 21 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 5 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 2 |
| 46-ANY OTHER MODE @ FH | 1 |
Recent judgments
- MINAXIBEN WD/O VINODCHANDRA SHIVABHAI @ SAVJIBHAI PATEL v. BABUBHAI SHIVABHAI @ SAVJIBHAIPATEL — Gujarat High Court (1999-03-12)
- NEW INDIA ASSURANCE CO LTD v. NAVGHANBHAI VALABHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. DEVUBEN ANDABHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. DEVUBEN JAGABHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. RANCHHODBHAI MUDHABHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. KURABHAI SHAMDBHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. DEVABHAI SIDHABHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. MEGHABHAI DEVSIBHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. GAGABHAI MALABHAI BHARWAD — Gujarat High Court (1999-03-11)
- NEW INDIA ASSURANCE CO LTD v. VALABHAI DEVJIBHAI BHARWAD — Gujarat High Court (1999-03-11)