R.K.ABICHANDANI, . ANIL R. DAVE

336 recorded High Court judgment(s) · 1997–2000

Courts

Gujarat High Court

336

39-RULE DISCHARGED/DISMISSED @ FH	233
38-RULE ABSOLUTE/ALLOWED @ FH	69
46-ANY OTHER MODE @ FH	26
26-DISMISSED @ ADM.STAGE	4
35-ANY OTHER MODE @ ADM.STAGE	2
33-CA DISPOSED OF	1
28-REJECTED @ ADM.STAGE	1

COMMISSIONER OF INCOME TAX v. P P CONTRACTOR — Gujarat High Court (2000-08-10)
PIPUSHKUMAR O DESAI v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2000-08-10)
FAKIR MOHMED HAJI HASAN v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2000-08-10)
ASHOK CONTRUCTION CO. v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2000-08-10)
SMT.SHANTADEVI PRATAPSINH GAEKWAD v. SANGRAMSINH P.GAEKWAD — Gujarat High Court (2000-08-09)
COMMISSIONER OF INCOME TAX v. TANVI SAJNI FAMILY TRUST — Gujarat High Court (2000-08-09)
CITY CONSTRUCTION CO. v. R B SHUKLA — Gujarat High Court (2000-08-02)
COMMISSIONER OF INCOME-TAX v. . — Gujarat High Court (2000-08-01)
COMMISSIONER OF INCOME-TAX v. MAHARAJA EXHIBITORS — Gujarat High Court (2000-08-01)
COMMISSIONER OF INCOME-TAX v. GAURIBEN K MAHADEVIA — Gujarat High Court (2000-08-01)