R.K.ABICHANDANI, . A.L.DAVE

49 recorded High Court judgment(s) · 1998–2003

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	13
46-ANY OTHER MODE @ FH	12
38-RULE ABSOLUTE/ALLOWED @ FH	12
39-RULE DISCHARGED/DISMISSED @ FH	8
27-WITHDRAWN @ ADM.STAGE	3
35-ANY OTHER MODE @ ADM.STAGE	1

ARUN AUTO SPRING MANUFACTURING COMPANY v. UNION OF INDIA — Gujarat High Court (2003-03-29)
COMMISSIONER OF INCOME TAX v. NAVDEEP INVESTMENT PVT.LTD. — Gujarat High Court (2003-03-29)
COMMISSIONER OF INCOME-TAX v. SURAT TEXTILE MARKET CO.OP. SHOPS & WAREHOUSE SOCIEITY LTD — Gujarat High Court (2003-03-26)
MOTILAL L KABRA v. ASST COMMISSIONER OF INCOME TAX — Gujarat High Court (2003-03-24)
CHEMICAL CORPORAION v. MIRABEN PRAFULBHAI CONTRACTOR — Gujarat High Court (2003-03-21)
AMBIC METAL BOX INDUSTRIES PVT. LTD v. UNION OF INDIA — Gujarat High Court (2003-03-21)
COMMISSIONER OF INCOME TAX v. VIJAY SHIP BREAKING CORPN. — Gujarat High Court (2003-03-20)
NAVYUG PROCESSORS PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2003-03-07)
INTEX EXPORTS v. UNION OF INDIA — Gujarat High Court (2003-03-03)
SATYAM EXPORT v. UNION OF INDIA — Gujarat High Court (2003-02-26)