R.K.ABICHANDANI

501 recorded High Court judgment(s) · 1995–2004

Courts

Gujarat High Court

501

39-RULE DISCHARGED/DISMISSED @ FH	195
38-RULE ABSOLUTE/ALLOWED @ FH	173
26-DISMISSED @ ADM.STAGE	46
42-RULE DISCHARGED @ FH	29
35-ANY OTHER MODE @ ADM.STAGE	26
46-ANY OTHER MODE @ FH	14
28-REJECTED @ ADM.STAGE	8
40-WITHDRAWN @ FH	5

HEIRS OF RAMANBHAI NATHUBHAI- CHAMPAKBHAI RAMANBHAI v. GUJARAT REVENUE TRIBUNAL — Gujarat High Court (2004-12-04)
NOORBIBI MALANGBHAI MANSURI v. STATE OF GUJARAT — Gujarat High Court (2004-10-01)
SHREYASI K PARIKH v. GUJARAT UNIVERSITY — Gujarat High Court (2004-09-30)
RAVJIBHAI AMBALAL PATEL v. NARENDRABHAI JETHALAL PATEL — Gujarat High Court (2004-09-30)
PARSHOTTAMBHAI AMBUBHAI AHIR v. STATE OF GUJARAT — Gujarat High Court (2004-09-30)
DALDEVBHAI UKAJI v. SECRETARY — Gujarat High Court (2004-09-24)
BABUBHAI MERVANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2004-09-24)
MUKUNDBHAI SHANKARDAS PATEL v. DISTRICT DEVELOPMENT OFFICER — Gujarat High Court (2004-09-22)
MINUBHAI L PATEL v. THEMIS PHARMACEUTICALS — Gujarat High Court (2004-09-22)
INDIAN FARMERS FERTILISER CO-OP LTD v. D D PANDYA — Gujarat High Court (2004-09-17)