R.JAYASIMHA BABU, S.R.SINGHARAVELU

22 recorded High Court judgment(s) · 2003–2003

Courts

Disposal nature

Recent judgments

• CMA/3379/2003 of Vs — Madras High Court (2003-12-31)
• V.R.CHINNAN CHETTIAR v. COMM.OF IT. — Madras High Court (2003-12-17)
• THE COMMR. OF I.T v. M/S.HEN/TEL SPIC INDIA LTD. — Madras High Court (2003-12-16)
• TC/450/2000 of Vs — Madras High Court (2003-12-15)
• TC/451/2000 of Vs — Madras High Court (2003-12-15)
• THE COMMISSIONER OF INCOMETAX v. M/S.SOFT BEVERAGES (P)LTD MADR — Madras High Court (2003-12-10)
• TC/350/2001 of M.RAGHAVAN Vs — Madras High Court (2003-12-10)
• THE COMMR. OF INCOME TAX v. S.I.PROPERTY — Madras High Court (2003-12-08)
• COMMR OF I.T v. APEX AGENCIES (HYDERABAD) — Madras High Court (2003-12-08)
• TC/250/1999 of Vs — Madras High Court (2003-12-02)