R.JAYASIMHA BABU, N.V.BALASUBRAMANIAN

20 recorded High Court judgment(s) · 2003–2003

Courts

Disposal nature

Recent judgments

• THE MADRAS MEDICAL MISSION v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2003-09-12)
• DR.K.M.CHERIAN, v. K.V.GEORGE, — Madras High Court (2003-07-09)
• C.S.ROBERT v. M.KANAGAPPAN. — Madras High Court (2003-04-29)
• RAHMATH AMMAL v. S.MOHAMMED IBRAHIM — Madras High Court (2003-04-23)
• HETC EDUCATIONAL SOCIETY, REP. v. STATE OF TAMILNADU, REP.BY ITS — Madras High Court (2003-04-23)
• HETC EDUCATIONAL SOCIETY, REP. v. THE TAMILNADU DR.M.G.R.MEDICAL — Madras High Court (2003-04-23)
• JUSTICE P.VENUGOPAL v. U/I REP BY SECY., MINISTRY OF — Madras High Court (2003-04-23)
• K.AYYASAMMY v. MOHANASUNDARI — Madras High Court (2003-03-18)
• VANAJAKSHAMMAL v. RANIAMMAL — Madras High Court (2003-03-18)
• LPA/80/2000 of Vs — Madras High Court (2003-03-12)