LexR.J. KOCHAR
57 recorded High Court judgment(s) · 1998–2003
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 57 |
Disposal nature
| DISPOSED OFF | 21 |
| Dispossed Off/Dismiss for Default | 10 |
| Rejected at Admission Stage | 5 |
| Admitted/Allwd/Granted/Rule Absolute | 5 |
| EX-PARTE DECREE | 3 |
| Dismissed for non-complying conditional Order | 3 |
| ABSOLUTE | 3 |
| WITHDRAWN | 2 |
Recent judgments
- ANIL DATTATRAYA ADE.......... v. PRESIDING OFFICER,SCHOOL TRIBUNAL,AMRAVATI — Bombay High Court (2003-08-07)
- SHIVLING VITHAL BARGE . v. DILAWAR SHAMSHUDDIN BANGARE . — Bombay High Court (2003-05-02)
- BHANIBEN VESTA PATEL v. RATNABEN MAKAN PATEL AND ORS. — Bombay High Court (2003-04-30)
- EKNATH NARAYAN THAKUR AND ANR. v. RAMCHANDRA GANGAJI BHOMLE AND ANR. — Bombay High Court (2003-04-25)
- SOU. KEDUBAI W/O. RAJARAM BARE v. SOU. DROPADABAI SUKDEO SHILANKAR and ORS. — Bombay High Court (2003-04-07)
- HARISHCHANDRA SHANTARAM CHAVAN and ANR. v. BHARATIYA KALA PRASARINI SABHA and ORS. — Bombay High Court (2003-04-07)
- KASHINATH MARUTI PISAL v. PANDURANG SHRIPATI KHARAT AND ORS. — Bombay High Court (2003-04-05)
- KASHINATH MARUTI PISAL v. PANDURANG SHRIPATI KHARAT AND ORS. — Bombay High Court (2003-04-05)
- SHRIRANG NARHARI KASHID v. VITTHAL WAMAN KADAM — Bombay High Court (2003-04-03)
- SHRIRANG NARHARI KASHID v. VITTHAL WAMAN KADAM — Bombay High Court (2003-04-03)