R. J. KOCHAR

23 recorded High Court judgment(s) · 2003–2003

Courts

Bombay High Court

Dispossed Off/Dismiss for Default	13
Admitted/Allowed/Granted/Rule Absolute	9
Rejected at Admission Stage	1

GOA PORT and DOCK EMPLOYEE'S UNION and ORS. v. M.P.T.THROUGH ITS BOARD OF TRUSTEES and ORS. — Bombay High Court (2003-09-26)
AMIT PANDURANG KHAVNEKAR,BETUL,SALCETE-GOA. v. BABAJI K. DESAI AND 2 ANR., — Bombay High Court (2003-09-26)
SHRI ASHOK V.GAONKAR v. TELECOM DIS.MANAGER,PANAJI and ORS. — Bombay High Court (2003-09-26)
SHRI LAXMIKANT SURLAKAR,PONDA-GOA AND ANR., v. SHRI MANIKRAO NARAHARI KANEKAR AND 7 ORS., — Bombay High Court (2003-09-25)
STATE OF GOA AND ANR., v. DEV CHANDRESHWAR BHUTNATH,QUEPEM-GOA. — Bombay High Court (2003-09-25)
MR. AGOSTINHO MENEZES,MARGAO-GOA. v. THE REGIONAL DIRECTOR AND 2 ANR., — Bombay High Court (2003-09-19)
ORIENTAL INSURANCE COMPANY LTD. v. SMT. OLIVIA VAZ @ MARIA OLIVIA VAZ and ORS — Bombay High Court (2003-09-19)
SHRI ERNEST PEREIRA AND ANR., v. SHRI ATCHUT G. POY RAITURKAR AND ORS., — Bombay High Court (2003-09-19)
MR. YESHWANTRAO D. CHOWGULE,VASCO-DA-GAMA. v. GOVT. OF INDIA AND 6 ORS., — Bombay High Court (2003-09-18)
STATE OF GOA and ANR. v. BHASKAR R.P.SINARI(DEC.) THROUGH L.RS. — Bombay High Court (2003-09-18)