LexR. HEMALATHA, . S. VIMALA
57 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 57 |
Disposal nature
| ALLOWED | 29 |
| CLOSED | 19 |
| DISPOSED OF | 3 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- SYED BANU, F/A 29 YEARS, v. THE STATE OF TAMIL NADU, — Madras High Court (2018-07-23)
- SOUONDARYA, AGED 23 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-07-23)
- M.KAMALAM v. THE INSPECTOR OF POLICE — Madras High Court (2018-07-23)
- DEVARAJ, M/A 50 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-07-23)
- SURIYAM, AGED 36 YEARS, v. THE SECRETARY TO GOVT., — Madras High Court (2018-07-23)
- PETCHIAMMAL, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-07-23)
- S.SANTHI, F/A 38 YEARS, v. THE HOME SECRETARY (PRISON) — Madras High Court (2018-07-23)
- SELVI, 41 YRS, v. STATE OF TAMILNADU REP BY, — Madras High Court (2018-07-23)
- PUNITHA, 48 YRS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-07-23)
- GOVINTHAMMAL, v. STATE REP. BY — Madras High Court (2018-07-23)