LexR. HEMALATHA, M. VENUGOPAL
106 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 106 |
Disposal nature
| DISPOSED OF | 48 |
| DISMISSED | 14 |
| WITHDRAWN DISMISSED | 13 |
| DISMISSED FOR NOT PRESSED | 10 |
| CLOSED | 9 |
| ALLOWED | 9 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- K.Basheera v. The Tahsildhar — Madras High Court (2018-11-16)
- M. Govindasamy v. The District Collector — Madras High Court (2018-11-16)
- Pon.Saraswathi,Member of Tamil v. The District Collector, — Madras High Court (2018-11-16)
- N.BANUMATHI, AGED 27 YEARS v. THE SECRETARY TO THE GOVT., — Madras High Court (2018-06-04)
- S.SRI VIDHYA, AGED 26 YEARS, v. THE SECRETARY TO THE GOVT., — Madras High Court (2018-06-04)
- EVELYN GENELA (AGED 44 YEARS) v. THE ADDITIONAL DIRECTOR — Madras High Court (2018-06-04)
- SUNDARAMOORTHY, v. THE STATE REP BY ITS, — Madras High Court (2018-06-04)
- UNION OF INDIA REPRESENTED BY v. MUBARAK@MOHAMMED MUBARAK — Madras High Court (2018-04-27)
- KUPPAYEE, AGED 34 YEARS, v. THE STATE OF TAMIL NADU — Madras High Court (2018-04-27)
- MRS.NIRMALA, AGED 35 YEARS, v. THE INSPECTOR OF POLICE — Madras High Court (2018-04-27)