LexR. HEMALATHA
96 recorded High Court judgment(s) · 2017–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 96 |
Disposal nature
| DISPOSED OF | 60 |
| DISMISSED | 19 |
| WITHDRAWN DISMISSED | 9 |
| DISMISSED AS INFRUCTUOUS | 3 |
| ORDERED | 3 |
| DISMISSED AS WITHDRAWAL | 1 |
| ALLOWED | 1 |
Recent judgments
- THE STATE OF TAMILNADU REP. BY v. Green Vision Technologies P.Ltd. — Madras High Court (2025-04-30)
- The State of Tamil Nadu v. Tvl.Shoba Traders — Madras High Court (2025-04-30)
- The Sate of Tamil nadu v. Tvl. Kanna Electricals and hardwares — Madras High Court (2025-04-30)
- State of Tamil Nadu Rep. by v. Tvl.Shoba Traders — Madras High Court (2025-04-30)
- STATE OF TAMIL NADU v. M.B.CONSTRUCTIONS — Madras High Court (2025-04-30)
- State of Tamil Nadu v. Green Vision Technologies Pvt Ltd., — Madras High Court (2025-04-30)
- G.Shanmugasundar v. The Principal Secretary to Govt., — Madras High Court (2021-03-04)
- ACN TRADERS v. AXIS BANK — Madras High Court (2021-03-04)
- Balathandayudapani.H v. The District Collector — Madras High Court (2021-03-04)
- ANNADURAI CHETTIAR.M v. THE DISTRICT COLLECTOR — Madras High Court (2021-03-04)