R. HEMALATHA, C. T. SELVAM

104 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SAROJA v. THE COMMISSIONER OF POLICE — Madras High Court (2019-01-11)
• NARAYANAN, M/A 50 YRS, v. THE INSPECTOR OF POLICE — Madras High Court (2019-01-11)
• J.MUNIAMMAL v. THE COMMISSIONER OF POLICE(GREATER CHENNAI) — Madras High Court (2019-01-11)
• SANKAR v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-01-11)
• GUNASEKARAN v. THE STATE REPRESENTED BY — Madras High Court (2019-01-11)
• M.VIJAYA, F/A 50 YRS, v. THE INSPECTOR OF POLICE — Madras High Court (2019-01-11)
• SUDHA, AGED 26 YEARS, v. THE COMMISSIONER OF POLICE, — Madras High Court (2019-01-11)
• L.YUVARAJ v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2019-01-11)
• A.ANNAMMAL v. THE STATE OF TAMIL NADU — Madras High Court (2019-01-11)
• PREMAVATHY, F/A 55 YRS, v. THE INSPECTOR OF POLICE — Madras High Court (2019-01-11)