LexR. HEMALATHA
8,315 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8315 |
Disposal nature
| DISMISSED | 2076 |
| DISPOSED OF | 1514 |
| ALLOWED | 1374 |
| WITHDRAWN DISMISSED | 746 |
| DISMISSED FOR NON-PROSECUTION | 438 |
| PARTLY ALLOWED | 424 |
| ORDERED | 339 |
| CLOSED | 323 |
Recent judgments
- R. KRISHNASAMY v. N. THULASIAMMAL — Madras High Court (2025-04-29)
- M. TAHER HUSSAIN v. M/S. CASA GRANDE PVT LTD., — Madras High Court (2025-04-16)
- FR.BACKIYASAMY v. PATCHAMUTHU UDAIYAR(died) — Madras High Court (2025-04-07)
- K. THANGAVELU v. R. VELUSAMY — Madras High Court (2025-04-03)
- TAMIZHAVASAN v. PAKKIRISAMY — Madras High Court (2025-04-03)
- H.KRISHNAN(died) v. SHANMUGHASUNDARAM — Madras High Court (2025-04-03)
- AYYAMPERUMAL v. KOLANJINATHAN — Madras High Court (2025-04-03)
- LAKSHMI v. SIVARAMAN — Madras High Court (2025-04-03)
- N.M.SHIVAM v. KALIAMMAL — Madras High Court (2025-04-02)
- SELLAMMAL v. RUKMANI — Madras High Court (2025-04-02)