R.G.KETKAR

1,078 recorded High Court judgment(s) · 2009–2014

Courts

Bombay High Court

1078

Admitted/Allowed/Granted/Rule Absolute	451
Disposed off/Dismissed for default	273
Dismissed/Rule Discharged	248
Withdrawn	51
Rejected at Admission stage	45
Appeal Abated	5
(unspecified)	2
Remanded Back	1

RAMKISAN CHATRUSING PARDESHI L.RS. SHANTABAI and ORS v. KANTABAI KASTURCHAND PARDESHI — Bombay High Court (2014-12-24)
JANABAI RAMA SHINDE AND ANOTHER v. GAHININATH BALA GITTE LRS SHANKAR AND OTHERS — Bombay High Court (2014-12-24)
TRYAMBAK GOVIND NEVE (DECD) LRS NARBADABAI and ORS v. NARAYAN SONA MAHAJAN (DECD) LRS BADRINATH and ORS — Bombay High Court (2014-12-24)
DEVIKABAI DAYALSING THAKUR v. SHOBHA NAGNATH BAWANGAONKAR AND ORS — Bombay High Court (2014-12-24)
DEELIP MOTILAL KALEGORE v. UTTAM CHANDRAKANT VISHWAD AND ORS — Bombay High Court (2014-12-24)
PRAKASH TRIMBAK SONAR AND ANOTHER v. NIVARUTTI BHIMRAJ DEVKAR AND OTHERS — Bombay High Court (2014-12-24)
KONDU KASHIBA POPALGAHAT AND ANR v. SAKHUBAI KUNDLIK PAIGHAN DIED THR LRS MANDABAI AND ORS — Bombay High Court (2014-12-24)
SULOCHANA BAIJULAL JASIWAL OR SULOCHANA DEVILAL JASIWAL THR. GPA NANDU DEVILAL JAISWAL v. NAGINABAI MOTILAL JAISWAL — Bombay High Court (2014-12-24)
SAYYAD CHANDPASHA AMINODDIN LRS ISAQ AND ANOTHER v. DADARAO RAMRAO SHINDE LRS GAJARABAI AND OTHERS — Bombay High Court (2014-12-24)
RAMCHANDRA RAGHUNATH WANI, L.RS. GANESH AND ANOTHER v. DAMODHAR SHIVRAM WANI — Bombay High Court (2014-12-24)