LexR. G. AVACHAT, SANJAY A. DESHMUKH
1,817 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1817 |
Disposal nature
| DISPOSED OFF | 978 |
| APPLICATION ALLOWED | 543 |
| Withdrawn | 189 |
| DISMISSED | 51 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 13 |
| Rejected at Admission stage | 13 |
| Admitted/Allowed/Granted/Rule Absolute | 12 |
| RULE ABSOLUTE | 6 |
Recent judgments
- ABC v. THE HONBLE REGISTRAR (ADM) — Bombay High Court (2025-11-07)
- PATHAN NAZIM AHMED S/O AZIZ AHMED v. MRS. FATMA RAFIQ ZAKARIA DECEASED AND ORS — Bombay High Court (2025-04-30)
- AKHTAR ANWAR KALEEM AKHTAR v. MRS. FATMA RAFIQ ZAKARIA DECEASED DR. DIYAZUDDIN QURESHI AND ANR — Bombay High Court (2025-04-30)
- SUNIL CHANDRARAO ATTARGEKAR v. RAJSHEKHAR SWAMI REDDY AND ANOTHER — Bombay High Court (2024-07-01)
- PRASAD CHANDRAM ASHANNA v. SHYAMAL MUKHERJEE THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY — Bombay High Court (2024-03-19)
- SWAPNIL KARBHARI GHUGE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-03-08)
- APARNA W/O. NITIN AGHAO v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-03-08)
- SHIVAJI @ DAMODAR DATTOPANT KULKARNI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-03-08)
- DNYANESHWAR DAGDU JADHAV v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-03-08)
- DHANANJAY SHARADRAO TAWAR AND ANOTHER v. THE SUPERINTENDENT OF POLICE, AURANGABAD AND OTHERS — Bombay High Court (2024-03-08)