R. G. AVACHAT, NEERAJ P. DHOTE

2,577 recorded High Court judgment(s) · 2023–2025

Courts

Bombay High Court

2577

DISPOSED OFF	1577
Admitted/Allowed/Granted/Rule Absolute	428
APPLICATION ALLOWED	339
Withdrawn	105
DISMISSED	70
PARTLY ALLOWED AND PARTLY DISMISSED	34
ABATED	9
Rejected at Admission stage	5

BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE ANUJA VIKAS JOSHI v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-11-24)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE ANUJA VIKAS JOSHI v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-11-24)
SHAIKH MUJIB SHAIKH GAFAR v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-11-24)
PRAGATI CONSTRUCTION THROUG ITS PARTNER GOVIND GYNOBA MAKHANE v. THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-11-24)
PRASHANT ACHYUTRAO LOMATE v. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE AND ORS — Bombay High Court (2025-11-24)
PRAGATI CONSTRUCTION THROUG ITS PARTNER GOVIND GYNOBA MAKHANE v. THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-11-24)
NANA SURSINGH PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-11-20)
THE CHIEF OFFICER, MUNICIPAL COUNCIL, AMBAD v. BABAN S/O ANNA NAMDE AND OTHERS — Bombay High Court (2025-11-12)
NANA SURSINGH PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-11-12)
ABHIJEET DYANESHWAR KALGUNDE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-11-11)