R. G. AVACHAT, KISHORE C. SANT

48 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• KAJAL @ RAFIQ SHAIKH RASHID v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-11-08)
• SUNNABI W/O. SHAKIL PATHAN @ SUNNABI RAJU SHAIKH AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-11-06)
• SHRINATH BALASAHEB DANDGE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-11-01)
• RAJU RAMA NAIK v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-11-01)
• SUBHASH SHYAMRAO PAWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-11-01)
• KHUSHBIR SINGH BASANT SINGH BINDRA v. THE STATE OF MAHARASHTRA THROUGH URBAN DEVELOPMENT DEPARTMENT MANTRALAYA MUMBAI — Bombay High Court (2023-11-01)
• NIKHIL SANTOSH CHAUDHARI v. VILAS MAHADEVRAO RAJURKAR AND OTHERS — Bombay High Court (2023-11-01)
• IMRAN SIKANDAR NADAF AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-11-01)
• SUDHAKAR BHIKAJIRAO WAGHMARE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-11-01)
• AJIT KRUSHNA GHANEKAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-11-01)