R. G. AVACHAT, ABASAHEB D. SHINDE

765 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• AKANKSHA VISHWANATH SUDEWAD v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2025-12-24)
• ADITYA RAMESH SUDEWAD v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2025-12-24)
• SHRIKANT NAGNATH ANMOD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)
• PRATHAMESH DILIPRAO DANTULWAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
• DEEPAK KAMLAKAR JAWALGEKAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
• ABHAY SHANTILAL CHANGEDIYA AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-23)
• MADHAV JALBA MAKALWAD v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-23)
• GANESH ARJUN AMBILDHAGE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-23)
• VAISHALI DHANESH BHALE v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-12-23)
• JITENDRA ADHAR THAKUR AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-23)