LexR. G. AVACHAT
8,353 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 8353 |
Disposal nature
| DISPOSED OFF | 3662 |
| DELAY CONDONATED/REJECTED. | 1492 |
| APPLICATION ALLOWED | 1477 |
| DISMISSED | 413 |
| Disposed Off | 327 |
| Withdrawn | 290 |
| Disposed off/Dismissed for default | 162 |
| Admitted/Allowed/Granted/Rule Absolute | 162 |
Recent judgments
- THE EX. ENGINEER, IRRIGATION DEPARTMENT STRENGTHENING DIV. OMERGA AND ORS v. RAJENDRA SHANKAR HINGMIRE — Bombay High Court (2024-11-29)
- THE EX. ENGINEER, IRRIGATION DEPARTMENT STRENGTHENING DIV. OMERGA AND ORS v. RAMESH SHANKAR HINGMIRE — Bombay High Court (2024-11-29)
- THE EX. ENGINEER, IRRIGATION DEPARTMENT STRENGTHENING DIV. OMERGA AND ORS v. CHANDRAKANT SHANKAR HINGMIRE — Bombay High Court (2024-11-29)
- DEVIDAS BABRUWAN CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-09-02)
- SANGITA ANIL GAHERAO v. ANIL MAGAN GAHERAO AND ANOTHER — Bombay High Court (2024-09-02)
- SHASHIKANT ANANTRAO HIWALE v. MANGAL RAMESH GHANGALE — Bombay High Court (2024-04-23)
- M. SARFARAZODDIN AYAZUDDIN KAZI AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-04-23)
- RISHIPRASAD RAMCHANDRA KHANDELWAL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-04-23)
- RAMESH JIANDMAL AGICHA v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-04-23)
- SHASHIPRABHA WD/O NARAYAN RAO v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-04-23)