R.DEVDAS,VINEET KOTHARI

28 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE MANAGING DIRECTOR NEKRTC v. BHAGYASHREE @ SOUBHAGYA AND ORS — Karnataka High Court (2018-03-28)
• SHIVARAJ S/O GUNDAPPA HOSAMANI v. AMBIKA W/O SHIVARAJ HOSAMANI — Karnataka High Court (2018-03-28)
• THE NEW INDIA ASSURANCE CO LTD v. SHAMA RAO AND ORS — Karnataka High Court (2018-03-28)
• SHWETA W/O SANJAYKUMAR TALIKOTE AND ORS v. OM PRAKASH JAIN S/O SH TIKAM CHAND — Karnataka High Court (2018-03-28)
• THE PRINCIPAL COMMISSIONER O INCOME TAX, v. M/S BASAVAN BAGEWADI TALUKA — Karnataka High Court (2018-03-27)
• GURUSWAMY S/O KASAYYA GADDAGIMATH v. MADIVALAYYA S/O SHARABAYYA GADDAGIMATH AND ORS — Karnataka High Court (2018-03-27)
• THE TALUKA PANCHAYAT v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-03-27)
• M/S VASAVADATTA CEMENT v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-27)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX, v. SHRI. REVANSIDDESHWAR — Karnataka High Court (2018-03-27)
• THE JOINT COMMISSIONER OF INCOME TAX v. SRI.S.B.PATIL — Karnataka High Court (2018-03-26)