R.DEVDAS,S.N.SATYANARAYANA

23 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• YALLALING v. THE STATE AND ORS — Karnataka High Court (2018-04-27)
• ISMAIL PATEL S/O SYED PATEL AND ORS v. HAZRAT BEE D/O MEHATAB PATEL — Karnataka High Court (2018-04-27)
• SANTOSH S/O SHRIKANT NADAGOUDA v. SMT. ASHWINI W/O SANTOSH NADAGOUDA — Karnataka High Court (2018-04-27)
• GURUNATH v. PRABHU @ PRABHUGOUDA AND ORS — Karnataka High Court (2018-04-26)
• SRI. GURULINGAPPAGOUDA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-26)
• SRI. NARAYANAPPA DEADE BY LRS AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-04-26)
• MRS. PARWATI AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-04-25)
• THE CHIEF EXECUTIVE OFOFICER v. THE STATE AND ORS — Karnataka High Court (2018-04-25)
• SHANKREPPA v. HANMANT AND ORS — Karnataka High Court (2018-04-25)
• SRI HANUMANTHAPPA S/O HULGAPPA BAJANTRI AND ANR v. SRI. DAYANAND AGSAR — Karnataka High Court (2018-04-24)