LexR.DEVDAS,RAJENDRA BADAMIKAR
205 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 205 |
Disposal nature
| DISMISSED | 76 |
| Partly Allowed | 45 |
| DISPOSED | 38 |
| DROPPED | 24 |
| ALLOWED | 11 |
| Dismissed for Non-Prosecution | 4 |
| REJECTED | 4 |
| ALLOWED AND REMANDED | 3 |
Recent judgments
- SANGAPPA S/O CHANABASAPPA v. THE ASSISTANCE EXECUTIVE ENGINEER — Karnataka High Court (2023-11-09)
- KRISHNA BHAGYA JALA NIGAM LTD., AND ORS v. PAMPANAGOUDA S/O DANDAPPAGOUDA MUDANAL — Karnataka High Court (2023-10-13)
- IRANNA AND ANR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2023-09-29)
- THE BRANCH MANAGER v. PRAHLAD AND ORS — Karnataka High Court (2023-09-15)
- GOPALAKRISHNA C AND ORS v. UMA MAHADEVAN IAS — Karnataka High Court (2022-01-21)
- SYED SHAH ISMAIL HUSSAINI v. MOHAMMED ABDUL RAB — Karnataka High Court (2021-12-23)
- PAMPANAGOUDA S/O DANDAPPAGOUDA v. KRISHNA BHAGYA JALA NIGAM LTD ORS — Karnataka High Court (2021-12-23)
- THE COMMISSIONER v. THE DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2021-12-22)
- THE COMMISSIONER v. THE DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2021-12-22)
- THE COMMISSIONER GULBARGA URBAN DEVELOPMENT v. OFFICE OF THE ASSISTANT COMMISSIONER AND ORS — Karnataka High Court (2021-12-22)