R.DEVDAS,RAGHVENDRA S.CHAUHAN

60 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

DISMISSED	38
Partly Allowed	9
ALLOWED	8
DISPOSED	2
DROPPED	1
ALLOWED AND REMANDED	1
Dismissed for Non-Prosecution	1

VAISHALI W/O PRAKASH GODSE AND ORS v. KAKASAHEB BHAUSAHEB NIMBHORE AND ORS — Karnataka High Court (2018-03-16)
KALAPPA S/O MALLESHAPPA v. ANJANA W/O KALAPPA — Karnataka High Court (2018-03-16)
SHRI. KHOBBANNA S/O SIDDANGOUDA PATIL v. SMT. SHAILAJA W/O KHOBBANNA PATIL — Karnataka High Court (2018-03-16)
YAMANAPPA HANAMANTH NIDAGUNDI v. MAHAMMAD RAFEEQ S/O MAHIBOOBSAB MAKANDAR ANR — Karnataka High Court (2018-03-16)
KUMAR S/O LALAPPA RATHOD v. MAKBUL S/O LADLE SAB MUDDIAND ANR — Karnataka High Court (2018-03-16)
RENUKA W/O SHARANABASAVA v. SHARNABASAVA S/O SHARANAPPA SAHUKAR — Karnataka High Court (2018-03-16)
REKA W/O SANJAY PANDARE v. RAMDAS S/O GHANSHAM MASKE — Karnataka High Court (2018-03-16)
BASANAGOUDA S/O MAHANINGAPPA AND ORS v. THE DEPUTY COMMISSIONER — Karnataka High Court (2018-03-16)
SMT. ROOPA W/O PRAKASH OMANSHETTY v. PRAKASH S/O ALTE IRAPPA @ IRANNA OMASHETTY — Karnataka High Court (2018-03-16)
DR. FIRDOUS W/O NAUSAHAD ALI MALAGI v. DR. NAUSHAD ALI S/O NABISAB MALAGI — Karnataka High Court (2018-03-16)