LexR DEVDAS,M.NAGAPRASANNA
62 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 62 |
Disposal nature
| DISPOSED | 62 |
Recent judgments
- MR HERALD MELWYN D COSTA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI RITHESH ALVA S v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI H N RAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI G S AVADHANI v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI. G. SIDDAGANGAIAH v. STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- MRS LATHA RAO v. STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI RAMESH B M v. STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI SHANKAR DONGRE v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- MR SHAHUL HAMEED v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-13)
- SRI.MUNIYAPPA v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2026-02-20)