R.DEVDAS,M.KHAZI

71 recorded High Court judgment(s) · 2016–2021

Courts

Karnataka High Court

DISMISSED	38
ALLOWED	10
Partly Allowed	8
Dismissed for Non-Prosecution	7
DISPOSED	5
Abated	2
ALLOWED AND REMANDED	1

SANJU S/O. RAMAPPA SANNATAMMAPAGOL v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-28)
THE STATE OF KARNATAKA v. SANJU S/O RAMAPPA SANNATAMMAPPAGOL — Karnataka High Court (2021-10-28)
STATE OF KARNATAKA, v. RANAJEET ANAND CHAUHAN, — Karnataka High Court (2021-07-23)
SRI.P. NARENDRA v. SRI.KATTA SUBBA RAO, — Karnataka High Court (2021-07-23)
MALLESH S/O DUNDAPPA TEGGI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
STATE OF KARNATAKA v. VENKATESH KRISHNA HARIKANTRA — Karnataka High Court (2021-07-23)
SADEPPA S/O. NINGAPPA PACHAPUR v. GANGAVVA @ SHANTAVVA W/O. BHIMAPPA — Karnataka High Court (2021-07-23)
SANJU S/O BASAPPA BABALESHWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
NAGAPPA MASTI NAIK v. VENKATESH KRISHNA HARIKANTRA — Karnataka High Court (2021-07-23)
SMT. ROOPA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)