LexR DEVDAS,L.NARAYANA SWAMY
1,021 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1021 |
Disposal nature
| DISMISSED | 612 |
| DISPOSED | 193 |
| ALLOWED | 85 |
| Dismissed for Non-Prosecution | 77 |
| ALLOWED AND REMANDED | 23 |
| REJECTED | 17 |
| Partly Allowed | 6 |
| IA/Memo/VK/OP in disposal | 4 |
Recent judgments
- DR SHANTHALA N v. THE STATE OF KARNATAKA — Karnataka High Court (2019-09-27)
- SRI. H.S. MALLESH v. THE STATE OF KARNATAKA — Karnataka High Court (2019-09-27)
- BANGALORE DEVELOPMENT AUTHORITY v. SRI D M JAGADISH — Karnataka High Court (2019-09-27)
- THE HINDUSTAN AERONAUTICS LTD v. SRI D P SINGH — Karnataka High Court (2019-09-24)
- SRI D P SINGH v. THE HINDUSTAN AERONAUTICS LIMITED — Karnataka High Court (2019-09-24)
- M/S MEVARICK VENTURES v. THE AUTHORISED OFFICER & CHIEF MANAGER — Karnataka High Court (2019-09-23)
- THE PR. COMMISSIONER OF INCOME TAX, v. SMT. SNEHALATHA SINGHI — Karnataka High Court (2019-09-23)
- DR B R HARISH K A S (JUNIOR SCALE) v. STATE OF KARNATAKA — Karnataka High Court (2019-09-23)
- UNION OF INDIA v. SRI P K BAHERA — Karnataka High Court (2019-09-23)
- THE PR. COMMISSIONER OF INCOME TAX, v. SMT. SNEHALATHA SINGHI — Karnataka High Court (2019-09-23)