R.DEVDAS,K V ARAVIND

247 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

247

DISMISSED	91
DISPOSED	79
Partly Allowed	36
DROPPED	29
ALLOWED	8
Dismissed for Non-Prosecution	3
ALLOWED AND REMANDED	1

M/S AARESS IRON AND STEEL LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-04)
SMT. KAMALA W/O RAVI GUMASTE v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-07-25)
SRI M ANSAR BAIG v. KARNATAKA STATE BOARD OF AUQAF, — Karnataka High Court (2025-07-25)
SRI BALARAM P JORAPUR S/O PRAHLAD RAO v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
THE SPECIAL LAND ACQUISITION OFFICER, v. SMT.BHARATHI W/O. LATE PRABHUKUMAR BHIMANAPALLI — Karnataka High Court (2025-07-25)
THE SPECIAL LAND ACQUISITION OFFICER, v. SMT.KAMALA W/O. RAVI GUMASTA — Karnataka High Court (2025-07-25)
SRI. DEVAREDDY S/O BHEEMAREDDY METI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-07-25)
THE SPECIAL LAND v. SRI.SHAMBAPPA S/O BASAPPA — Karnataka High Court (2025-07-25)
RAMGOPAL S/O HARINARAYAN TAPADIYA v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-07-25)
SMT. SUNANDABAI W/O PADMANAGOUDA v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-07-25)