R.DEVDAS,G BASAVARAJA

190 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

190

DISMISSED	65
DROPPED	40
DISPOSED	39
ALLOWED	27
Partly Allowed	12
ALLOWED AND REMANDED	5
REJECTED	1
Dismissed for Non-Prosecution	1

SHRI N H NAGUR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-12)
MAHEBOOB PASHA v. SRI. AMEER SHUKLA IAS — Karnataka High Court (2025-12-05)
AMARESH M v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2025-11-25)
SHIVABASAPPA v. KARNATAKA NEERAVARI NIGAM — Karnataka High Court (2025-03-28)
SMT.AMINA v. SRI LAXMINARAYANA SHIVARAM NAVAD — Karnataka High Court (2025-02-05)
SMT ANUSUYA P CHAVAN v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-12-20)
SRI.DEEPAK H.M v. SMT.SUSHMA K — Karnataka High Court (2024-12-20)
N H NAGUR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-12-19)
SIDDAPPA v. GOVINDA REDDY IAS AND ANR — Karnataka High Court (2024-12-19)
MD. AYAZ KHAN v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2024-12-19)