R.DEVDAS

1,722 recorded High Court judgment(s) · 2018–2025

Courts

Karnataka High Court

1722

DISPOSED	783
DISMISSED	609
ALLOWED	248
Dismissed for Non-Prosecution	32
Partly Allowed	28
ALLOWED AND REMANDED	13
REJECTED	6
Abated	1

SRI HOLEPPA S/O SANGAPPA KAMANAVVAR ALIAS ARAKERI v. SMT. JAYASHREE W/O BASAPPA ALIAS BASAVRAJ KAMANNAVAR — Karnataka High Court (2025-12-19)
SRI. ANAND S/O MADHAVACHARYA GUDI v. SMT. GEETABAI — Karnataka High Court (2025-10-31)
SRI. VEERAPPA ALIAS IRAPPA v. SRI SURESH S/O VEERAPPA ALIYAS IRAPPA SUTAGATTI — Karnataka High Court (2025-10-31)
SHRI.SHRIKANT S/O BASGOUDA PATIL v. SMT.UMAKKA W/O SHIVANGOUDA PATIL — Karnataka High Court (2025-10-31)
M HANUMANTHAYYA S/O LATE NAGAPPA v. M VEERABAHDRAPPA S/O LATE M NAGAPPA — Karnataka High Court (2025-10-31)
SHRI SANJAY TUKARAM JASUD v. SHRI SOMANATH SHRIKANTH PARAMANE — Karnataka High Court (2025-10-31)
SRI. DUNDAPPA S/O. SHANKAR KUTOLI v. SRI. IRAPPA S/O. SHANKAR KUTOLI — Karnataka High Court (2025-10-31)
THE ADDIDIONAL DIRECTOR OF INCOME TAX (INV) v. PK.JEWELLERS PVT. LTD., — Karnataka High Court (2025-07-24)
THE ADDITIONAL DIRECTOR OF INCOME TAX (INV) v. P K JEWELLERS PVT. LTD., — Karnataka High Court (2025-07-24)
SHANKAR S/O VEERAPPA DODDAMANI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-17)