R.DEVDAS,C M JOSHI

188 recorded High Court judgment(s) · 2023–2025

Courts

Karnataka High Court

188

DISMISSED	64
Partly Allowed	44
DISPOSED	31
ALLOWED	24
DROPPED	19
Dismissed for Non-Prosecution	5
ALLOWED AND REMANDED	1

SMT. CHANDRABHAGAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-11-14)
THE STATE OF KARNATAKA AND ORS v. RAMCHANDRASA SINCE DECEASED BY HIS LRS RAMA BAI — Karnataka High Court (2024-11-07)
THE STATE OF KARNATAKA AND ORS v. RAMCHANDRASA SINCE DECEASED BY HIS LR VIVEKANAND BASUDE — Karnataka High Court (2024-11-07)
SMT. NAGAMMA v. N JAYARAM IAS — Karnataka High Court (2024-07-12)
THE STATE OF KARNATAKA v. SANGAMMA — Karnataka High Court (2024-06-28)
NAGAMMA AND ORS v. N. JAYARAM AND ORS — Karnataka High Court (2023-12-20)
BASAVANTARAY BIRADAR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2023-12-20)
SRI NAGAYYA HIREMATH S/O BASAVALINGAYYA HIREMATH v. SHANTGOUDA BIRADAR THE TAHASILDAR — Karnataka High Court (2023-12-20)
SHAISTA MAHREEN SIDDIQUA v. SHIVAPRASAD P R IAS AND ORS — Karnataka High Court (2023-12-20)
ASHWINKUMAR v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2023-12-20)