R.DEVDAS,B.S PATIL

28 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• JAMEEL AHMED S/O LAL AHMED v. SMT.SHAMSUNNISA BEGUM W/O LATE ZAMEER AHMED GOLA — Karnataka High Court (2018-03-02)
• THE STATE THROUGH NARONA POLICE STATION v. SHARANABASAPPA S/O NAMDEV ORS — Karnataka High Court (2018-03-02)
• THE SPECIAL LAND ACQUISITION OFFICER v. SRI.SHANKREPPA S/O JAMPANNA KAKHANDAKI — Karnataka High Court (2018-03-02)
• SMT.TAHERA BEGUM W/O MOHD. RIYAZUDDIN v. SRI SHARANBASAPPA GUTAGUR AND ANR — Karnataka High Court (2018-03-02)
• CHANDRAJI S/O ISMAILJI TELANG v. SRI SHARANBASAPPA GUTAGUR AND ANR — Karnataka High Court (2018-03-02)
• RAGHUNATH REDDY AND ORS v. SRI MANOJ KUMAR JAIN — Karnataka High Court (2018-03-01)
• SMT. RAJESHREE AND ORS v. THE STATE AND ORS — Karnataka High Court (2018-03-01)
• SMT.MANIKAMMA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-03-01)
• SRI.MALLIKARJUN S/O HANAMANTHAPPA NATIKAR v. THE SECRETARY TO GOVT., — Karnataka High Court (2018-03-01)
• PANDARI S/ON GUNDAJU SWAMY v. THE STATE OF KARNATAKA THROUGH AND ORS — Karnataka High Court (2018-03-01)