R.DEVDAS,B. MURALIDHARA PAI

107 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• BALAPPA S/O BASAPPA JALALLI ALIAS JALAHALLI v. SURESH S/O LINGANGOUDA PATIL — Karnataka High Court (2026-01-30)
• YAMANAPPA S/O SATYAPPA MANG v. STATE OF KARNATAKA — Karnataka High Court (2026-01-30)
• SHRI.SUDHAKAR S/O PUTTA GOWDA v. SMT.NAGI KOM BHIMA GOWDA — Karnataka High Court (2026-01-30)
• SHASHIDHAR S/O SOMAPPA ALAGAWADI v. SURESH S/O LINGANGOUDA PATIL — Karnataka High Court (2026-01-30)
• PRAMILA W/O. SOMAPPA ALAGAWADI v. SURESH S/O. LINGANGOUDA PATIL — Karnataka High Court (2026-01-30)
• ISMAILSAB ALIAS SHARIFSAB ALIAS SHAFI v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-30)
• SMT. TANGAWWA v. RAMAPPA — Karnataka High Court (2025-12-19)
• SRI BASAPPA S/O KALLAPPA HANDIGUND v. SRI APPASAB S/O RAMAPPA LINGARADDI — Karnataka High Court (2025-12-18)
• SMT SHARANAVVA W/O MUDAKANAGOUDA GOUDRA v. SHARANAGOUDA S/O MUDAKANAGOUDA GOUDRA — Karnataka High Court (2025-12-18)
• EKANATHSA S/O NARAYANSA ARASIDDI v. UMA D/O NARAYANSA ARASIDDI — Karnataka High Court (2025-12-18)