R DEVDAS,ANANT RAMANATH HEGDE

21 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SRI. S VENKATESH KUMAR v. SMT. V SUJATHA — Karnataka High Court (2025-09-25)
• MR. ALWYN ROSHAN D SOUZA v. SMT. ROWENA MERLY CRASTA — Karnataka High Court (2025-09-25)
• A N NAREPPA v. THIMMAIAH — Karnataka High Court (2025-06-02)
• SRI MANJUNATH v. THE DEPUTY COMMISSIONER — Karnataka High Court (2025-02-28)
• CHIKKACHOWDAPPA S/O LATE NARAYANAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-01-24)
• M/S RAI SHAKTHI STEEL INDUSTRIES PVT LTD v. AUTHORISED OFFICER — Karnataka High Court (2024-03-28)
• SANSAR INVESTMENT AND FINANCE v. KARNATAKA STATE INDUSTRIAL — Karnataka High Court (2024-03-01)
• SRI MOHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2024-03-01)
• KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD., v. MALNAD TRADERS — Karnataka High Court (2024-02-16)
• PR COMMISSIONER OF INCOME TAX - 4 v. SMT PARVATHAMMA — Karnataka High Court (2024-02-16)