R.DEVDAS,A S BOPANNA

42 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SRI.BASAVARAJ v. SRI.SHIVAKAUMAR K.B.IAS — Karnataka High Court (2018-04-06)
• SAJJADE PEERAN v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-04-06)
• SMT. GOURAMMA W/O LATE HANMANTAPPA v. A.V.V.BHADRA RAO — Karnataka High Court (2018-04-06)
• SPURTI MAHILA MANDAL, BIJAPUR v. THE UNION OF INDIA AND ORS — Karnataka High Court (2018-04-06)
• GOURAMMA W/O BALACHANDRA MOKLASHI AND ORS v. ASSISTANT EXECUTIVE ENGINEER AND ANR — Karnataka High Court (2018-04-06)
• MAHADEV S/O CHANDRAM GOULI AND ANR v. THE ASST.COMMISSIONER AND ORS — Karnataka High Court (2018-04-06)
• CHANNABASSAPPA v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2018-04-05)
• MAHANANDA W/O HANAMANT KAPASE AND ORS v. JAIPUR GOLDEN TRANSPORT CO AND ANR — Karnataka High Court (2018-04-05)
• SRI. MAINODDIN AND ORS v. THE DEPUTY AND ORS — Karnataka High Court (2018-04-05)
• SRI.MUTTAPPA AND ORS v. SRI.SHIVAKAUMAR K.B.IAS — Karnataka High Court (2018-04-05)