R.D.KOTHARI

341 recorded High Court judgment(s) · 2012–2016

Courts

Gujarat High Court

341

39-RULE DISCHARGED/DISMISSED @ FH	140
38-RULE ABSOLUTE/ALLOWED @ FH	116
44-PARTLY ALLOWED @ FH	44
42-RULE DISCHARGED @ FH	9
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	8
(unspecified)	7
47-DISPOSAL IN ANY OTHER MODE FH	7
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	3

KAILASHKUMAR LAXMICHAND JAIN v. MANOJKUMAR CHANDUMAL JAIN — Gujarat High Court (2016-02-23)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. FEDERATION OF CO.OPERATIVE STORES — Gujarat High Court (2015-12-22)
GUJ STATE ROAD TRANSPORT CORPN v. PATEL VALJI PRAGJI — Gujarat High Court (2015-12-09)
HIRALAL PREMJIBHAI SAVANI v. BABUBHAI HIRABHAI PATEL — Gujarat High Court (2015-12-04)
JASUBEN HIRALAL POKAR v. KIRANGIRI GOVINDGIRI GOSWAMI — Gujarat High Court (2015-12-01)
LAXMI SNACKS PVT LTD v. AKSHAR FOOD PRODUCTS — Gujarat High Court (2015-11-24)
LAXMI SNACKS PVT LTD v. AKSHAR FOOD PRODUCTS — Gujarat High Court (2015-11-24)
LAXMI SNACKS PVT LTD v. AKSHAR FOOD PRODUCTS — Gujarat High Court (2015-11-24)
LAXMI SNACKS PVT LTD v. AKSHAR FOOD PRODUCTS — Gujarat High Court (2015-11-24)
LAXMI SNACKS PVT LTD v. AKSHAR FOOD PRODUCTS — Gujarat High Court (2015-11-24)