LexR.D. DHANUKA, VIRENDRASINGH GYANSINGH BISHT
182 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 182 |
Disposal nature
| Disposed Off | 96 |
| DISPOSED OFF | 37 |
| Dismissed | 14 |
| Allowed To be withdrawn | 10 |
| DISMISSED | 5 |
| ABSOLUTE | 5 |
| RULE ABSOLUTE | 3 |
| Allowed | 2 |
Recent judgments
- STATE OF MAHARASHTRA THROUGH THE SECRETARY, LAW AND JUDICIARY DEPT. v. RAGHAVENDRA ANANTRAI MEHTA AND ORS — Bombay High Court (2022-02-22)
- MR. GOPINATH S. GAONKAR (SECRETARY) v. ANUNAGAR COOPERATIVE HOUSING SOCIETY LTD AND ORS — Bombay High Court (2022-02-17)
- ANUNAGAR COOPERATIVE HOUSING SOCIETY LTD v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-07-03)
- MRS. NEELAKSHI S PATIL v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-07-03)
- PARIVARTAN VIKAS SANSTHA THR. SECRETARY SURESH RAMJI MARU v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-07-01)
- MARU SEVA SANGH THRU SECRETARY, SURESH RAMJI MARU v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-07-01)
- CLEAN SAUCHALAY THR. SECRETARY SURESH RAMJI MARU v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-07-01)
- NITUL SHIVAJIRAO PATIL v. THE STATE OF MAHARASHTRA THRU SECRETARY, TRIBAL DEVELOPMENT DEPT. AND ORS — Bombay High Court (2021-07-01)
- MUNICIPAL CORPORATION OF GREATER MUMBAI AND 3 ORS v. WARREN DSOUZA AND ANR — Bombay High Court (2021-07-01)
- BALASAHEB SHANKAR NEWALE v. STATE OF MAHARASHTRA THR. MINISTRY FOR COOPERATION AND ORS — Bombay High Court (2021-06-29)