R.D. DHANUKA, SUNIL K. KOTWAL

419 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• M/S LANDMARK DEVELOPERS, A PARTNERSHIP FIRM THR SUNIL RATANLAL JETHLIA AND ORS v. THE CITY AND INDUSTRIAL CORPORATION, AURANGABAD THR ITS ADMINISTRATOR, AURANGABAD AND ANR — Bombay High Court (2018-02-13)
• CITY INDUSTRIAL AND DEVELOPMENT CORPORATION A'BAD v. SUNIL RATANLAL JETHLIYA AND ANR — Bombay High Court (2018-02-13)
• CITY INDUSTIRAL and DEVELOPMENT CORPORATIO A'BAD v. VIJAYKUMAR NILKANTHRAO SALUNKE AND ANR — Bombay High Court (2018-02-13)
• CITY INDUSTRIAL AND DEVELOPMENT CORPORATION A'BAD v. GIRISH RAMAKANT KHAROSEKAR AND ANR — Bombay High Court (2018-02-13)
• PRADEEP GANPATRAO KARAD v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-01-25)
• VITTHALDAS TRIBHUVANDAS BAGADIA AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2017-12-20)
• VARSHA MANOHAR DHONGADE v. THE MARATHWADA LEGAL AND GENERAL EDUCATION SO and ORS — Bombay High Court (2017-12-20)
• SAYYED RATANBHAI SAYYED DIED THROUGH LRS MAHMOOD SAYYEDBHAI SAYYED AND OTHERS v. SHIRDI NAGAR PANCHAYAT THROUGH ITS CHIEF OFFICER AND OTHERS — Bombay High Court (2017-10-13)
• KUTUB ALIL NOORJIBHAI AND COMPANY v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-10-13)
• MRS. SANYOGITA N JADHAV v. M/S. J SQUARE STEELS PVT LTD AND ANR — Bombay High Court (2017-10-13)