R.D. DHANUKA, SHIVKUMAR DIGE

119 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• HAIRBHAU NARAYAN CHIKANE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-12-16)
• MUKTABAI RAMA PATIL DEC THR LEGAL HEIRS v. THE DEPUTY COLLECTOR LAND ACQUISITION AND ORS — Bombay High Court (2022-11-30)
• WAGHESHWAR VIVID KARYAKARI SAHAKARI VIKAS SEVA SANSTHA LTD. WAGHOLI THR. SECRETARY v. THE STATE OF MAHARASHTRA SECRETARY REVENUE AND FOREST AND ORS — Bombay High Court (2022-11-30)
• GANU LAXMAN PARHAD v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-11-30)
• SHANKAR AMBYA PATIL v. THE DEPUTY COLLECTOR (LAND ACQUISITION) AND ORS — Bombay High Court (2022-11-30)
• SURESH CHANDAR KOLI DECD. THR. LHRS LAXMIBAI SURESH KOLI THR. POA JAIDAS SURESH KOLI v. THE DEPUTY COLLECTOR (LAND ACQUISTION) METRO CENTRE AND ORS — Bombay High Court (2022-11-30)
• KONDIBA DAGADU WADHANE DECD. THR. LHRS MAHADEV KONDIBA WADHANE v. THE DEPUTY COLLECTOR PUNE AND ORS — Bombay High Court (2022-11-30)
• SAMBHA PATALU BOMBALE DEC THR HIS LEGAL HEIRS v. THE STATE OF MAHARASHTRA ANDORS — Bombay High Court (2022-11-30)
• RAM KANA PATIL AND ORS v. THE DEPUTY COLLECTOR (LAND ACQUISITION) AND ORS — Bombay High Court (2022-11-30)
• CHANDAR KAMLYA THAKUR AND ORS v. THE DEPUTY COLLECTOR LAND ACQUISITION AND ORS — Bombay High Court (2022-11-30)